Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10] [Entire Act]

State of Telangana - Section

Section 48 in Telangana Tenancy and Agricultural Lands Act, 1950

48. [ [Sections 48 omitted by Act No. 12 of 1969.]

[XXX]]