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[Cites 0, Cited by 0] [Section 2B(2)] [Section 2B] [Entire Act]

State of Tamilnadu - Subsection

Section 2B(2)(viii) in Assessment, Levy and Recovery of Contribution Costs Rules

(viii)Actual dry age of the receipts of agricultural produce or other articles from immovable properties or 2 per centum of such receipts received during the fasli year whichever is less.