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[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

State of Odisha - Subsection

Section 94(2)(a) in The Orissa Municipal Corporation Act, 2003

(a)unless a declaration as to the identity of the publisher thereof signed by him and attested by two persons to whom he is personally known, is delivered by him to the printer in duplicate; and