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[Cites 0, Cited by 0] [Section 5(12)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(12)(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(ii)In case of a change in the head or the correspondent for financial matters, the name and address of the respective new incumbent shall be immediately reported by the management to the Board and the Director of Education.