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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4) in THE PRE-NATAL DIAGNOSTIC TECHNIQUES (REGULATION AND PREVENTION OF MISUSE) AMENDMENT ACT, 2002

(4)no person including a relative or husband of the pregnant woman shall seek or encourage the conduct of any pre- natal diagnostic techniques on her except for the purposes specified in clause (2);