Bombay High Court
Thane Sanjeev Kumar Dada vs Dr. Jj Magdum Trust And Orss on 23 February, 2022
Author: Amit Borkar
Bench: Sunil B. Shukre, Amit Borkar
rsk 1 25-WP-5496-19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.5496 OF 2019
Devappa Bhupal Samai ..Petitioner
V/s.
Dr. JJ Magdum Trust and Ors. ..Respondents
WITH
WRIT PETITION NO.5497 OF 2019
Thane Sanjeev Kumar Dada ..Petitioner
V/s.
Dr. JJ Magdum Trust and Ors. ..Respondents
WITH
WRIT PETITION NO.13732 OF 2018
Gadgeel Pradeep Balasaheb ..Petitioner
V/s.
Dr. JJ Magdum Trust and Ors. ..Respondents
----
Mr. Nilesh Wable i/b Mr. U. R. Mankapure for the Petitioners.
Mrs. S. S. Bhende, AGP for the Respondent-State
----
CORAM : SUNIL B. SHUKRE AND
AMIT BORKAR, JJ.
DATE : 23 FEBRUARY 2022.
P. C. Issue notice to Respondents. Learned AGP waives service for Respondent Nos.3 and 4. Stand over to 23/3/2022.
Digitally signed by RAJESHWARI RAJESHWARI SUBODH SUBODH KARVE (AMIT BORKAR, J.) (SUNIL B. SHUKRE, J.) KARVE Date: 2022.02.24 17:46:00 +0530