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Chattisgarh High Court

Yogesh Kumar Patel vs State Of Chhattisgarh 16 Wps/3930/2018 ... on 18 June, 2018

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                                 WPS No. 3961 of 2018
                    Yogesh Kumar Patel Versus State Of Chhattisgarh




18.06.2018

Shri Mateen Siddiqui, counsel for the petitioner.

Smt. Sunita Jain, Panel Lawyer for the State. State counsel would take notice and file reply within four weeks. List along with Writ Petition (S) No. 3591 of 2018.

Sd/-

Sharad Kumar Gupta Judge kkd