Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] Andaman and Nicobar Islands - Subsection Section 136(b) in The Andaman and Nicobar Islands Port Rules, 2004 (b)Morse, Flags, Flashlights, Semaphore, VHF IHF radio telephone may be used as means for communicating with the Port Control Towers.
