Section 4 in The Regulation of Lead Contents in Household and Decorative Paints Rules, 2016
4. Self certification.
- Household and Decorative Paints manufactured or imported on or from the date these rules come into force shall be labeled stating that the lead contents does not exceed 90 parts per million, such labeling shall be durable and legible and -(i)the label shall contain the name and address of the manufacturer or importer, as the case may be;(ii)the label shall contain the date of manufacture or import into the country, as the case may be.
