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State of Rajasthan - Section

Section 6 in The Rajasthan Ministers' (Travelling Allowances and Use and Maintenance of Conveyance) Rules, 1974

6. Advance for journey on tour.

- Government may sanction advance of an amount, sufficient to cover tour expenses to a month, to a Minister if desired by him subject to its adjustment on completion oi tour or 31st March whichever is earlier.