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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Madhya Pradesh - Subsection

Section 74(1)(j) in The M.P. Vanijyik Kar Adhiniyam, 1994

(j)refuses or fails to comply with any requirement made of him under Section 45 or Section 56 or sub-section (1) of Section 57; or