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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Bihar - Subsection

Section 46(1)(b) in Patna University Act, 1976

(b)all moneys received by and on behalf of the institutions and departments established and maintained by the University including all sums paid to the University under any provision of this Act and the Statutes, Ordinances, Regulations and Rules made thereunder;