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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(vii) in Andhra Pradesh Panchayats Extension to Scheduled Areas (PESA) Rules, 2011

(vii)Management of minor water body shall include all works of repair, restoration for maintenance, fixing of ayacut season by season, levy of water rate, its collection and utilization.