Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71(3)] [Section 71] [Entire Act] State of Bihar - Subsection Section 71(3)(b) in The Bihar Panchayat Election Rules, 2006 (b)Cancel the previous poll and fix a date and time for a fresh poll on that polling station and issue directions for such poll.