Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 16A in The Societies Registration Act, 1860 16A. [ Duties, functions and powers of governing body. [Added by Haryana Act No. 14 of 2007.] - The duties, functions and powers of governing body of the society shall be such as may be prescribed.]
