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[Cites 0, Cited by 0] [Section 232] [Entire Act]

State of Bihar - Subsection

Section 232(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)any other equipment or facilities required for emergency care or treatment to the building workers arising from special local conditions and construction processes at such building site, as specified by the State Government from time to time are provided.