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[Cites 0, Cited by 0] [Section 186] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 186(6) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(6)Copy of the offer documents shall also be filed with the Board and the stock exchange(s) through the lead manager(s) promptly after [filing] [Substituted 'registering' by Notification No. SEBI/LAD-NRO/GN/2020/1, dated 1.1.2020 (w.e.f. 11.9.2018).] the offer documents with the registrar of companies.