Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Kerala - Subsection Section 6(2) in Kerala Anganawadi Workers' and Anganawadi Helpers' Welfare Fund Act, 2016 (2)Membership in the Fund shall automatically cease if a member commits default in making payment of contribution, continuously, for a period of six months.
