Supreme Court - Daily Orders
Deepa P K vs Mallik Mundesh on 12 September, 2014
Bench: H.L. Dattu, S.A. Bobde, Abhay Manohar Sapre
ITEM NO.10 COURT NO.2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1188/2014
DEEPA P K Petitioner(s)
VERSUS
MALLIK MUNDESH Respondent(s)
(with appln. (s) for exemption from filing O.T. and stay)
Date : 12/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE H.L. DATTU
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr.K.K.Sudheesh, Adv.
Mr.Sayooj Mohandas M., Adv.
Mr. Vishal Arun,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Application for exemption from filing Official Translation is allowed.
Notice.
There shall be interim stay of further proceedings in M.C.No.117 of 2013 titled as “Mallik Mundesh Vs. Deepa P.K.”, pending before the Principal Civil Judge, Udupi, Karnataka, until further orders.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.09.12 15:56:32 IST Reason: