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[Cites 0, Cited by 7] [Entire Act]

State of Kerala - Section

Section 23 in Kerala Survey and Boundaries Act 1961

23. Immunity for acts done or purport in to be done in good faith.

- No suit, prosecution or other legal proceedings shall lie against any officer or the Government for anything which is in good faith done or purporting to be done under the provisions of this Act or the rules made thereunder.