Bombay High Court
M/S. A. P. M. Fuel Centre vs The State Of Maharashtra And Ors on 31 August, 2018
Author: Rajesh G. Ketkar
Bench: Rajesh G. Ketkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION STAMP NO. 29747 OF 2016
M/s. A. P. M. Fuel Centre ....Petitioner
V/S
The State Of Maharashtra And Ors. ....Respondent
WITH WRIT PETITION NO. 12456 OF 2016 M/s. Gurukurpa Auto Service Centre ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 12480 OF 2016 M/s. Dasmesh Automobiles ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 12533 OF 2016 Indian Oil Corporation Limited ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 12534 OF 2016 Indian Oil Corporation Limited ....Petitioner V/S Page 1/2 ::: Uploaded on - 31/08/2018 ::: Downloaded on - 01/09/2018 02:55:33 ::: State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 30879 OF 2016 Indian Oil Corporation Limited ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION NO. 9334 OF 2016 M/s. Laxmi Truck Terminal ....Petitioner V/S The State Of Maharashtra And Ors. ....Respondent Milind Prabhune i/by Sarang Satish Aradhye For petitioner Pushkar Nagpurkar i/by Rohit Pramod Sakhadeo for R.No.3 Mr.M.M.Pabale AGP R.no. 1 Shivprasad Ramchandra Page R.no. 4 In W.P.Nos.29747/2016,12456/2016 and 12480/2016 Mr.Chirag Mody a/w Dharti Pandya i/by Ashok Purohit and Co. for Indian oil Corpn.Ltd.
CORAM : THE ACTING CHIEF &
RAJESH G. KETKAR, JJ
DATE : 31st August, 2018
P.C. :
At the request of learned advocate for the petitioners , Stand over to Next week i.e.07/09/2018.
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