Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 24 in Karnataka State Road Safety Authority Act, 2017 24. Accounts. - The accounts of the Fund shall be maintained by the Road Safety Commissioner in such manner, as may be prescribed.
