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[Cites 0, Cited by 0] [Section 67G] [Entire Act]

State of Punjab - Subsection

Section 67G(6) in The Punjab Factory Rules, 1952

(6)Wagons. - (a) Every wagon (and passenger coach, if any) shall be provided either with self-acting brakes capable of being applied continuously or with efficient hand brakes which shall be maintained in good working order. The hand brakes shall be capable of being applied by a person on the ground and fitted with a device for retaining them in the applied position.
(b)No wagon shall be kept standing within three metres of any pinch bars.