Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22D(5)] [Section 22D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22D(5)(ii) in Andhra Pradesh Co-Operative Societies Rules, 1964

(ii)"Central Society" means a society whose area of operation extends to more than one Mandal and which has its members of other societies."