Gujarat High Court
Maheshbhai Dayaljibhai Patel vs Andhra Bank & 4 on 21 June, 2016
Bench: M.R. Shah, A.S. Supehia
C/FA/1066/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 1066 of 2016
With
FIRST APPEAL NO. 1068 of 2016
With
FIRST APPEAL NO. 1079 of 2016
With
CIVIL APPLICATION NO. 5226 of 2016
In
FIRST APPEAL NO. 1079 of 2016
With
CIVIL APPLICATION NO. 5227 of 2016
In
FIRST APPEAL NO. 1080 of 2016
With
FIRST APPEAL NO. 1080 of 2016
With
FIRST APPEAL NO. 1081 of 2016
With
CIVIL APPLICATION NO. 5228 of 2016
In
FIRST APPEAL NO. 1081 of 2016
With
CIVIL APPLICATION NO. 5238 of 2016
In
FIRST APPEAL NO. 1092 of 2016
With
FIRST APPEAL NO. 1092 of 2016
With
FIRST APPEAL NO. 1095 of 2016
With
CIVIL APPLICATION NO. 5242 of 2016
In
FIRST APPEAL NO. 1095 of 2016
With
CIVIL APPLICATION NO. 5248 of 2016
In
FIRST APPEAL NO. 1099 of 2016
TO
CIVIL APPLICATION NO. 5250 of 2016
In
FIRST APPEAL NO. 1101 of 2016
With
FIRST APPEAL NO. 1099 of 2016
TO
FIRST APPEAL NO. 1101 of 2016
With
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C/FA/1066/2016 ORDER
FIRST APPEAL (STAMP NUMBER) NO. 1195 of 2016
With
FIRST APPEAL (STAMP NUMBER) NO. 1286 of 2016
With
CIVIL APPLICATION (STAMP NUMBER) NO. 5261 of 2016
In
FIRST APPEAL (STAMP NUMBER) NO. 1286 of 2016
With
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 1363 of 2016
In
CROSS OBJECTION (STAMP NUMBER) NO. 125 of 2015
With
CIVIL APPLICATION NO. 4961 of 2016
In
FIRST APPEAL NO. 673 of 2016
With
CIVIL APPLICATION NO. 5223 of 2016
In
FIRST APPEAL (STAMP NUMBER) NO. 1192 of 2016
With
FIRST APPEAL (STAMP NUMBER) NO. 1192 of 2016
With
CIVIL APPLICATION (STAMP NUMBER) NO. 5194 of 2016
In
FIRST APPEAL (STAMP NUMBER) NO. 1192 of 2016
With
CIVIL APPLICATION NO. 5244 of 2016
In
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 1481 of 2016
With
MISC.CIVIL APPLICATION (STAMP NUMBER) NO. 1481 of 2016
In
CIVIL APPLICATION NO. 12020 of 2013
=============================================
MAHESHBHAI DAYALJIBHAI PATEL....Appellant(s)
Versus
ANDHRA BANK & 4....Defendant(s)
=============================================
Appearance:
MR CHAITANYA S JOSHI, ADVOCATE for the Appellant(s) No. 1
MR SUDHAKAR B JOSHI, ADVOCATE for the Appellant(s) No. 1
=============================================
CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE A.S. SUPEHIA
Date : 21/06/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Page 2 of 3 HC-NIC Page 2 of 3 Created On Thu Jun 23 02:22:13 IST 2016 C/FA/1066/2016 ORDER Office objections to be removed on or before 05.07.2016, failing which Registry is directed to notify the appeal / application for appropriate order of dismissing the same for non prosecution on 08.07.2016.
(M.R.SHAH, J.) (A. S. SUPEHIA, J.) Kaushik Page 3 of 3 HC-NIC Page 3 of 3 Created On Thu Jun 23 02:22:13 IST 2016