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State of Tamilnadu - Section

Section 3 in Tamil Nadu Preservation of Private Forests Rules, 1946

3.

The cutting of sandalwood trees in a forest and their transport outside it shall be governed by the rules in respect of sandalwood made under sections 35 and 36 of the Tamil Nadu Forest Act 1882 (Tamil Nadu Act V of 1882), in the areas in which these rules are in force.