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[Cites 0, Cited by 0] [Section 90J(1)] [Section 90J] [Entire Act]

State of Maharashtra - Subsection

Section 90J(1)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)in the case of every loan for which a sinking fund is maintained, the amount of accumulation in the sinking fund at the close of the year showing separately the amount paid to the credit of the fund in the year;