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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(f) in The M.P. Society Registrikaran Adhiniyam, 1973

(f)[ "State Aided Society" means a society which receives or has received aid, grant or loan or has received land or building or both on concessional rates and other facilities from the Central Government or State Government or any Statutory Body.] [Substituted by M.P. Act No. 29 of 1998.]