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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(h) in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

(h)"Interchange" means a road junction that typically uses grade separation and one or more ramps to permit traffic on at least on highway to pass through the junction without directly crossing any other traffic stream and also refers to a connecting facility at which Vehicle can take entrance on to Outer Ring Road or Exit from Outer Ring Road;