Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 28 in The Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 28. [ [Added new Rule 28 vide Section 5 of the Amendment Rules, 2005 See End of the Rules.] "The age of retirement of the Judicial Officer shall be sixty (60) years"]
