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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Puducherry - Subsection

Section 9(9) in Pondicherry University Act, 1985

(9)Where the Executive Council or the management does not, within a reasonable time, take action to the satisfaction of the Visitor, the Visitor, may, after considering any explanation furnished or representation made by the Executive Council or management, issue such directions as he may think fit and the Executive Council or management, as the case may be, shall comply with such directions.