Himachal Pradesh High Court
Kirpa Ram Sharma vs . Pawan Kumar And Others on 17 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Kirpa Ram Sharma Vs. Pawan Kumar and others COPC No.47 of 2022 .
17.3.2022 Present: Mr. Durga Singh Kainthla, Advocate for the petitioner.
Issue Dasti notice for the service of respondent No.1 only returnable for 31.3.2022, on taking steps within one day.
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