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Himachal Pradesh High Court

Kirpa Ram Sharma vs . Pawan Kumar And Others on 17 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Kirpa Ram Sharma Vs. Pawan Kumar and others COPC No.47 of 2022 .

17.3.2022 Present: Mr. Durga Singh Kainthla, Advocate for the petitioner.

Issue Dasti notice for the service of respondent No.1 only returnable for 31.3.2022, on taking steps within one day.

r to (Tarlok Singh Chauhan) Judge 17.3.2022 (mamta) ::: Downloaded on - 19/03/2022 20:11:34 :::CIS