Bombay High Court
Asian Natural Resources (India) Ltd. ... vs Vitol S. A. (Org. Res. /Awd. Holder)( ... on 17 September, 2019
Author: A.K. Menon
Bench: A.K. Menon
28-CHS-305-19 & 749-19.doc
Dixit
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO.305 OF 2019
IN
CHAMBER SUMMONS (LODGING) NO.2284 OF 2016
IN
EXECUTION APPLICATION NO.240 OF 2011
IN
FOREIGN AWARD DATED 17TH JANUARY 2011
PNP Maritime Services Pvt. Ltd., Mumbai ....Applicant-Intervener
In the matter between
Asian Natural Resources (I) Ltd., Indore ....Claimant-Award Debtor
V/s.
Vitol S.A., Geneva and Ors. ....Respondents
ALONG WITH
CHAMBER SUMMONS NO.749 OF 2019
IN
CHAMBER SUMMONS NO.305 OF 2019
IN
EXECUTION APPLICATION NO.240 OF 2011
IN
FOREIGN AWARD DATED 17TH JANUARY 2011
Union Bank of India, Mumbai ....Applicant-Intervener
In the matter between
Asian Natural Resources (I) Ltd., Indore ....Claimant-Award Debtor
V/s.
Vitol S.A., Geneva and Ors. ....Respondents
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28-CHS-305-19 & 749-19.doc
Mr. R.R. Bhonsale, i/by Mr. Rakesh Agarwal, for the Applicant-Intervener in
CHS/305/2019.
Ms. Sumedha Sawant, with Mr. Nainesh Amin, for the Applicant in
CHS/749/2019.
Mr. Zal Andhyarujina, i/by Bose and Mitra and Co., for the Award Holder.
Mr. Vivek Upadhyay, i/by Ms. Neeta Parikh, for Respondent No.4.
Ms. Kavita Ambekar, 1st Assistant to Court Receiver, is present.
CORAM : A.K. MENON, J.
DATED : 17TH SEPTEMBER, 2019.
P.C. :
1. At the request of Ms. Sumedha Sawant appearing on behalf of the applicant in Chamber Summons No.749 of 2019, stand over to 24 th September 2019. It is made clear that no further adjournment will be granted.
2. Reply and rejoinder to the chamber summons to be filed by 20 th September 2019.
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