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[Cites 0, Cited by 0] [Section 30(4)] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(4)(ii) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(ii)may afford such special educational facilities as were, immediately before the making of the order under sub-section (1) afforded at the private college.