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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Punjab - Subsection

Section 52(2)(c) in The Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

(c)Register of deduction for damage of loss, register of fines and register of advances shall be maintained by every contractor in Forms XIX, XX and XXI, respectively;