Chattisgarh High Court
Arunodaya Foods Pvt. Ltd vs Food Corporation Of India 54 ... on 23 October, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2214 of 2018
Arunodaya Foods Pvt. Ltd. Versus Food Corporation of India & Ors.
23/10/2018 Shri Manay Nath Thakur, counsel for the
petitioner.
Dr. NK Shukla, Sr. Advocate with Smt. Hamida
Siddiqui, Advocate for respondents 1 & 2.
Smt. Astha Shukla, PL for the State. As prayed, post the matter on Monday i.e. 29.10.2018.
The name of Shri B.P. Gupta, Advocate be removed from the cause list, as he is not appearing for the FCI in this case, for which Smt. Hamida Siddiqui, Advocate has filed Vakalatnama.
Sd/-
Judge (Prashant Kumar Mishra) Barve