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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Chattisgarh - Subsection

Section 93(1)(b) in The Chhattisgarh Municipalities Act, 1961

(b)to furnish any return, plan, estimate, statement, account or statistics, concerning or connected with any matter appertaining to the administration of this Act or the Municipal Government;