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[Cites 0, Cited by 0] [Section 294A(1)] [Section 294A] [Entire Act]

Union of India - Subsection

Section 294A(1)(d) in The Companies Act, 1956

(d)where the sole selling agent has been guilty of fraud or breach of trust in relation to, or of gross negligence in, the conduct of his duty as the sole selling agent;