Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(1A) in The Gujarat University Act, 1949 (1A)[ "approved institution" means an institution approved under section 35A; [Clauses (IA) to (ID) were inserted by Bombay 6 of 1973, section 3 (1).]
