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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(3)(vii) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(vii)accreditation shall be obtained from the National Assessment and Accreditation Council or any other accrediting agency at the national level; and