Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Kerala - Subsection Section 19(2)(vi) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009 (vi)ensure provision for timely assistance and relief to senior citizens in the event of natural calamities and other emergencies;