Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act] State of Kerala - Subsection Section 45(1)(b) in Kerala Agricultural University Act, 1971 (b)Contributions or grants which may be made by the Government to such fund on such conditions as they may be imposed, and