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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(3)(f) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966

(f)All transport permits after transporting leaves or after the expiry of the period mentioned therein, whichever is earlier, shall be returned within a fortnight to the nearest Divisional Forest Officer or the Range Officer.