Calcutta High Court
C.I.T.Wb-Iii Cal vs Ravi Auto Ltd on 14 November, 2017
Author: Aniruddha Bose
Bench: Aniruddha Bose, Arindam Sinha
ORDER SHEET
ITP No.30 of 1999
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
C.I.T.WB-III CAL.
Versus
RAVI AUTO LTD.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE ARINDAM SINHA Date:14th November, 2017.
Appearance:
Mr.P. Dudhoria, Adv.
..for Appellant.
The Court:-Accommodation is prayed for on behalf of the applicant/Revenue on the ground of personal difficulty of the learned arguing counsel.
Let notice be issued upon the Assessee or the learned Advocate acting on behalf of the Assessee along with a copy of this order.
Let this appeal be listed on 5th December, 2017.
(ANIRUDDHA BOSE, J.) (ARINDAM SINHA, J.) nm