Supreme Court - Daily Orders
Staff Selection Commission vs Darpan Sharma on 6 September, 2023
Bench: J.K. Maheshwari, Aravind Kumar
ITEM NO.57 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 32856/2018
(Arising out of impugned final judgment and order dated 17-04-2018
in WPC No. 3761/2018 passed by the High Court of Delhi at New
Delhi)
STAFF SELECTION COMMISSION & ORS. Petitioner(s)
VERSUS
DARPAN SHARMA Respondent(s)
Date : 06-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s)
Mr. K M Nataraj, A.S.G.
Ms. Archana Pathak Dave, Adv.
Mr. Rajesh Ranjan, Adv.
Mr. Sharath Nambiar, Adv.
Mr. Sridhar Pottaraju, Adv.
Mr. Pushpender Singh, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
Mr. L.R. Khatana, Adv.
Mr. Mohit Singh, Adv.
Mr. Sudhir Naagar, AOR
UPON hearing the counsel the Court made the following
O R D E R
The matter stands adjourned by a week in terms of the letter circulated by the learned counsel for respondent No.1.
Signature Not Verified(NIDHI AHUJA) (VIRENDER SINGH) Digitally signed by Nidhi Ahuja Date: 2023.09.06 AR-cum-PS BRANCH OFFICER 16:57:28 IST Reason: