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Supreme Court - Daily Orders

Staff Selection Commission vs Darpan Sharma on 6 September, 2023

Bench: J.K. Maheshwari, Aravind Kumar

     ITEM NO.57                                COURT NO.13                     SECTION XIV

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 32856/2018

     (Arising out of impugned final judgment and order dated 17-04-2018
     in WPC No. 3761/2018 passed by the High Court of Delhi at New
     Delhi)

     STAFF SELECTION COMMISSION & ORS.                                         Petitioner(s)

                                                         VERSUS

     DARPAN SHARMA                                                             Respondent(s)

     Date : 06-09-2023 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE J.K. MAHESHWARI
                              HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)
                                        Mr. K M Nataraj, A.S.G.
                                        Ms. Archana Pathak Dave, Adv.
                                        Mr. Rajesh Ranjan, Adv.
                                        Mr. Sharath Nambiar, Adv.
                                        Mr. Sridhar Pottaraju, Adv.
                                        Mr. Pushpender Singh, Adv.
                                        Mr. Arvind Kumar Sharma, AOR

     For Respondent(s)
                                        Mr. L.R. Khatana, Adv.
                                        Mr. Mohit Singh, Adv.
                                        Mr. Sudhir Naagar, AOR

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The matter stands adjourned by a week in terms of the letter circulated by the learned counsel for respondent No.1.

Signature Not Verified

(NIDHI AHUJA) (VIRENDER SINGH) Digitally signed by Nidhi Ahuja Date: 2023.09.06 AR-cum-PS BRANCH OFFICER 16:57:28 IST Reason: