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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Bihar - Subsection

Section 100(3d) in The Bihar and Orissa Local Self-Government Act, 1885

(3d)establish and maintain model agricultural farms and manure pits to assist the growth and development of agriculture on scientific lines and to provide for the supply to the public of seeds of foodgrains, vegetable and fruits of superior quality and the manufacture and sale of manures for agricultural or horticultural purposes; and]