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Central Information Commission

Mr.Vikas Arora vs Department Of Financial Services on 20 November, 2012

                          Central Information Commission
Room No.307, II Floor, B Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi­110066
                   Telefax:011­26180532 & 011­26107254 website­cic.gov.in


                            Appeal: No. CIC/DS/A/2012/000795


Appellant /Complainant       :       Shri Vikas Arora, Gurgaon (Haryana)      

Public Authority             :       Department of Financial Services (MoF), N. Delhi 
                                     (Sh. Arun Kumar Misra, CPIO) 

Date of Hearing              :       20 November 2012 


Date of Decision             :       20  November  2012
  
Facts:­ 

1. RTI application dated 16 October 2011 was preferred by the appellant before  the CPIO, Ministry of Finance, Insurance Division, New Delhi to obtain information  pertaining to the audited balance sheet of GIPSA for the years 2006 - 07 upto and  including 2010 - 11,  all the expenses incurred by GIPSA is 2006 upto 31 March 2011  along  with inspection  of the  above  mentioned  records. Vide CPIO order  dated  15  November 2011, information as provided by GIPSA  was forwarded to the appellant.

2. Applicant preferred appeal dated 23 November 2011 before the first appellate  authority. 

3. Matter   was   disposed   of   vide   FAA   order   dated   22   December   2011     and  additional information was furnished.  

4. Appellant preferred second appeal before the Commission. 

Appeal: No. CIC/DS/A/2012/000795     

5. Matter   was   heard   today.   Both   parties   appeared   in   person.   Respondent  submitted that the honourable High Court of Delhi had stayed the full bench order no.  CIC/ DS/2010/000349 dated 28 September 2010 in which it was ruled that   GIPSA  was a public authority. It was confirmed that this stay order continues even today.

Decision notice

6. After hearing the averments of the CPIO and perusing the facts on record,  Commission reserves judgement in the present case until the disposal of the pending  WP by the honourable High Court of Delhi. 

(Smt. Deepak Sandhu) Information Commissioner (DS) Authenticated true copy:

(T. K. Mohapatra) Dy. Secretary & Dy. Registrar Tel. No. 011­26105027 Copy to:­
1. Shri Vikas Arora  House No. 4/57­B Shivaji Nagar, Gurgaon­122001 (Haryana)
2. The CPIO Under Secretary Department of Financial Services Jeevan Deep Building  10, Parliament Street  Appeal: No. CIC/DS/A/2012/000795      New Delhi­110001
3. The Appellate Authority Director    Department of Financial Services Jeevan Deep Building  10, Parliament Street  New Delhi­110001      Appeal: No. CIC/DS/A/2012/000795