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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(15) in The Motor Vehicles (Driving) Regulations, 2017

(15)If a technical defect is discovered in a vehicle while it is being driven, the driver shall take the vehicle off the road in the quickest possible manner:Provided that powered two wheelers may be pushed to safety in a situation of discovery of a technical defect during driving.