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Bombay High Court

Mr. Vedant Jatia vs Mrs. Swati Jatia on 23 January, 2020

Author: Sarang V. Kotwal

Bench: K.K. Tated, Sarang V. Kotwal

                                           1
                                                              9.RPMST-26494-19.odt


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION

                    Review Petition (Stamp) No. 26494 OF 2019
                                         IN
                       Family Court Appeal NO. 140 OF 2019

Mr. Vedant Jatia                                              ...Petitioner

IN THE MATTER OF
Swati Jatia                                                   ...Appellant.
    Versus
Vedant Jatia                                                  ...Respondent
                                       ....
Smt. Aakansha Tiwari, for Appellant/petitioner..
Ms. Disha Shetty i/b. T. F. Irani, for Respondent.
                                       ....

                                CORAM : K.K. TATED &
                                        SARANG V. KOTWAL, JJ.

DATE : 23rd JANUARY, 2020 P.C.

1. Heard learned Counsel for the parties.

2. By this Review Petition, the petitioner is seeking review of order dated 23/08/2019 passed by this court (Coram : Akil Kureshi and N. B. Suryawanshi, JJ.).

3. Hence, the Registry is directed to place this matter before the appropriate bench.

(SARANG V. KOTWAL, J.) (K.K. TATED, J.) V.B.Gokhale 1/1 ::: Uploaded on - 27/01/2020 ::: Downloaded on - 11/06/2020 00:30:11 :::