Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(1) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(1)The Board shall meet not later than the first week of January every year to pass the revised estimates for the current and budget estimates for the next financial year.